ABOUT DISTRICT COURT
The District Courts in every district and outlying court in some of the Tehsil Headquarters in the State of Uttarakhand are established by the State Government in consultation with the High Court, taking into account the number of cases, the topography of the place and population distribution in the district. There are three-tier systems of courts functioning at the district level. These district courts at various levels administer justice in Uttarakhand under the administrative and supervisory control of the High Court of the State. The highest court in each district is that of the District and Sessions Judge. This is the principal court of civil jurisdiction, which derives its jurisdiction in civil matters, like other civil courts of the state, primarily from the Bengal, Agra and Assam Civil Courts Act of 1887. This is also a court of sessions and sessions cases are tried by this court. In some of the districts in Uttarakhand, there are courts of Additional District & Sessions Judges, in addition to the Court of District & Sessions Judge, depending on the workload. The court of District & Sessions Judge and the court of Additional District & Sessions Judge have equivalent jurisdiction. These Courts exercise[...]
Read More- “Inauguration of District Court Building, Dehradun”
- District Judge Officer Order No. 168/2024, regarding New Court Building, Dehradun
- Regarding List of targeted Cases for each court of the Judgeship in pursuance of Action Plan of Arrear Reduction in District Judiciary
- Details of Mediators in District Headquarter and Outlying Courts
- Guidelines for Recording of Evidence of Vulnerable Witnesses in Criminal Cases
- Civil Appeal No 9322 of 2022 tiled as Gohar Mohammad versus U. P. S. R. T.C. and Ors
- Public Notice of Hon’ble Supreme Court of India
- Regarding extension of Limitation Period.
- High Court of Uttarakhand Video Conferencing Rules-2020
- District Court Calendar 2023
- User Manual for e-Payment of Court Fee through ePay Portal
- Video Tutorial Link for E-Filing 3.0
- E-Filing 3.0 Manual
- E-Filing 3.0 link Portal
- Application for eTrue Copy of Orders/Judgments
- Judgment dated 04-11-2020
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LATEST ANNOUNCEMENTS
- “Inauguration of District Court Building, Dehradun”
- District Judge Officer Order No. 168/2024, regarding New Court Building, Dehradun
- Regarding List of targeted Cases for each court of the Judgeship in pursuance of Action Plan of Arrear Reduction in District Judiciary
- Civil Appeal No 9322 of 2022 tiled as Gohar Mohammad versus U. P. S. R. T.C. and Ors
- Public Notice of Hon’ble Supreme Court of India